Internship Opportunity @ the Office of Indira Goswami [December-January; Offline]: Apply Now!

About Indira Goswami

Ms. Indira Goswami, Advocate practices extensively before the Supreme Court of India, Delhi High Court, various Tribunals, and other courts, handling a wide range of matters including Civil, Criminal, Constitutional, Service, Arbitration, Writs, SLPs, and Public Interest Litigation.

About the Opportunity

We are pleased to announce that our Office, led by Ms. Indira Goswami, Advocate-on-Record, Supreme Court of India, is inviting applications for Legal Interns for the months of December 2025 and January 2026.

Mode

Offline.

What You’ll Gain

• Hands-on exposure to drafting, research, and court procedure
• Opportunity to assist in matters before the Supreme Court of India & Delhi High Court
• Learning across multiple areas of litigation
• Court visits, case analysis, and practical insights into advocacy
• Direct mentorship under an AOR

Eligibility Criteria

• Law students (3rd year onwards for 5-year course / 2nd year onwards for 3-year course)
• Students with strong research and drafting skills
• Those genuinely interested in litigation practice

How to Apply?

Please send your CV and preferred month (Dec/Jan) to rawatshraddha22@gmail.com with the Subject line: Application for Internship – Dec/Jan 2025-26. Shortlisted candidates will be contacted for the next steps.

Location

Chamber 309, Block III, Delhi High Court and Office at GK Enclave II.

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