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Internship Opportunity @Rakesh Dhir & Satnam Singh, Jalandhar: Applications Open


Advocate
23 Apr 2019
Categories: Internships

About the Organisation

The firm of Rakesh Dhir and Santnam Singh practices in areas like civil cases, criminal cases, revenue, consumer complaints, media cases and all other corporate cases as well as white-collar crime.They practice in District Bar Association Jalandhar.

They have 3 junior associates working under them.

Nature of Internship

  • Nature of work provided to the interns is to read case files and find out the law point and authorities relevant to the case and discuss with the senior associate.
  • They will also be visiting courts all over Punjab on a daily basis as well as the Hon’ble High Court once a week.
  • Friendly environment and will help the beginner to learn a lot in the field of law.

Location

The chamber is situated at District Bar Association Jalandhar,  Chamber Number 351. The office is at SCO number. 13 Choti Baradari near Taj Restaurant, Jalandhar.

Who can Apply?

All students who are proceeding with a 5-year integrated law course, as well as 3-year law students from any law school in India, can apply for the internship.

Stipend

Depends according to the performance of the student.

Duration of Internship

Student can apply the internship minimum for one month.

Application Procedure

To apply kindly mail at rakeshdhir29.rd[at]gmail.com and Hundal22[at]hotmail.com.

Contact info

rakeshdhir29.rd[at]gmail.com and Hundal22[at]hotmail.com.



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