Internship Opportunity @Koan Advisory Group, New Delhi: Applications Open

Koan Advisory Group (“Koan”) is a New Delhi based public policy firm which combines cross-sectoral domain knowledge with continuous engagement with decision makers. For further details, please visit this site.Koan Advisory Group (“Koan”) is a New Delhi based public policy firm which combines cross-sectoral domain knowledge with continuous engagement with decision makers. For further details, please visit this site.

Koan’s Legal Team comprises quality-driven experts, with core expertise in a variety of subjects including telecommunications and media law, internet governance, fintech, data protection, convergence regulations, cloud computing, artificial intelligence, and cyber-security.

Koan is looking to engage interns for its Legal Team. Interns will provide research assistance on a variety of tech related policy and regulatory issues and assist the Legal Team in their duties. The research will span cross-jurisdictional and domestic academic and jurisprudential research.

The duration of the internship would be four weeks. Positions are immediately open.

Qualification

The applicant should be a Law Student. Applicants in their 3rd Year and above (in a 5 year law program) or 2nd Year and above (in a 3 year Law Program) would be preferred.

Application Process

Applicants should send in their CV, a cover letter and a writing sample along with their preferred dates for the internship at contactus@koanadvisory.com.

Koan’s Legal Team comprises quality-driven experts, with core expertise in a variety of subjects including telecommunications and media law, internet governance, fintech, data protection, convergence regulations, cloud computing, artificial intelligence, and cyber-security.

Koan is looking to engage interns for its Legal Team. Interns will provide research assistance on a variety of tech related policy and regulatory issues and assist the Legal Team in their duties. The research will span cross-jurisdictional and domestic academic and jurisprudential research.

The duration of the internship would be four weeks. Positions are immediately open.

Qualification

The applicant should be a law student. Applicants in their 3rd Year and above (in a 5 year law program) or 2nd Year and above (in a 3 year law program) would be preferred.

Application Process

Applicants should send in their CV, a cover letter and a writing sample along with their preferred dates for the internship at contactus@koanadvisory.com.