Lex Humanitariae: Journal for a Change (ISSN: 2582-5216) is an International non-annual peer-reviewed Law Journal aimed at providing a platform to the original work of authors by way of open access system to reiterate the importance and multi-disciplinary approach of law.
The principles of care, precision and impartiality guide the Journal to set a dual goal i.e. to publish a journal worth to lawyers and to provide educational knowledge of value to students. Lex Humanitariae is not limited to the field of publication & has been driven into various areas of legal interest.
Internship work would include: Writing legal blogs on subjects of current interest. The blogs would be published in the name of the intern. Researching and analysing the latest legal developments, judgments, news updates, et al. Any other work allotted by our Team.
Work from home/online internship with flexible timings
Law students currently enrolled in their 2nd Year & Onwards. The students pursuing a master’s degree in the field of law may also apply.
Interns should possess strong writing, research, and analytical skills.
The duration of the internship is four weeks (1 month). However, interns may apply for an extension. The internship shall, however, be subject to termination with reasons, if the case may be.
The organization does not offer any stipend. Certificate of Internship and performance-based perks shall be provided after successful completion of full duration.
5 (Five)
Interested candidates are required to send their CV, and a sample write up of not more than 500 words to editor[@]lexhumanitariae.co.in.
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