Madhya Pradesh State Information Commission (MPSIC) is a statutory body constituted under the Right to Information Act, 2005 (RTI Act) entrusted with the power to receive and inquire into the appeals & complaints filed under the RTI Act. The MPSIC office is situated in Arera Hills, Bhopal, Madhya Pradesh.
Office of Rahul Singh, State Information Commissioner, MPSIC has entered into MoU with Zenith Society for Socio-Legal Empowerment to design innovative strategies for improving the system in transparency and accountability in the system under the guidance of Shri Rahul Singh.
He has given many landmark orders to promote a transparency regime, started RTI Helpline for citizens, and started online hearing of cases to make it accessible to citizens in remote areas.
The interns shall be expected to research on various subjects related to RTI, Indian Constitution, Public Records Act, CPC, and Official Secrets Act to assist in the adjudicatory process and supplement the process of hearings in the Commission.
The internship is voluntary and unpaid.
All internships are offered for at least 4 weeks and may be extended by the Office of the Information Commissioner.
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Interested candidates shall submit their applications through the Google form provided at the end of this post.
October 10, 2022
A certificate of successful completion shall be issued by the officer to the intern upon fulfilling all the tasks assigned to them.
In case of queries, write to pstorahulsingh@gmail.com or contact at 0755-2460011 / +91 83193 02356
Click here to apply for the Internship
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