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Internship Opportunity at Juris Legal, Delhi: Applications Open


20 Feb 2020
Categories: Internships

About the organisation

Juris Legal is a full-service international law firm based in New Delhi. The firm was established in 2009. The firm works in areas of general corporate advisory, projects, M&A, private equity, intellectual property, commercial disputes, civil disputes, arbitration, litigation, etc.

The firm, along with its managing partner Mr. Rupin Pawha, has been recognised as the leader in Mergers & Acquisitions, Projects, Infrastructure and Energy and is highly ranked for infrastructure, corporate advisory and oil and gas projects by leading publications including Chamber and Partners, Legal 500, IFLR 1000 and India Business Law Journal.

About the internship

  • Work pertaining to current legal matters of the firm.
  • Research on the latest legal developments in relevant areas of practice.
  • Interns will be guided and taught the necessary skills required to become a competent legal professional.

Location

Address: L-57, Connaught Place, Outer Circle, New Delhi – 110001

Who can apply?

Undergraduate students of Law from Law Schools across India.

Duration of internship

A minimum of 4 (four) weeks

Application Procedure

Interested candidates shall send the following to rachit[at]jurislegal.org:

  • Cover Letter
  • Resume/CV
  • Intended period of internship

The subject of the email should be “Internship Application”.

Contact info

E-mail: rachit[@]jurislegal.org

Official link: click here.



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