Internship Opportunity at Beyond Litigation Law Firm, Delhi [Performance based Stipend]: Apply Now!

About the Firm

Beyond LITIGATION Is a forward-thinking law firm founded by a first-generation independent advocate, committed to excellence in diverse legal domains including Civil and Criminal Litigation, Matrimonial and Family Law, Corporate Law, and Intellectual Property Rights. The firm is driven by the values of integrity, innovation, and professional growth, providing robust legal representation and practical exposure to the realities of litigation practice.

Position

Intern / Junior Associate (Fresher)

Location

Delhi-NCR (Office & Court Based Work)

About the Internship

We invite passionate and hardworking law students or fresh graduates who are keen to build a career in litigation. The internship involves hands-on experience in criminal and civil litigation, regular court and jail visits, drafting, research work, and assisting in case preparations. Interns will work closely with advocates and gain a practical understanding of procedural and substantive aspects of law.

Key Responsibilities

• Legal research, drafting, and case analysis.
• Assistance in client meetings, court appearances, and jail visits.
• Preparation of case briefs and documentation.
• Performance of assigned tasks as per office requirements.

Eligibility & Requirements

• Currently pursuing LL.B. or recently graduated from a recognized university.
• Strong legal research and drafting skills.
• Keen interest in criminal and civil litigation.
• Good communication and interpersonal abilities.
• Dedication, punctuality, and willingness to learn in a professional environment.

Stipend

A performance-based stipend will be provided depending upon the quality of work and contribution during the internship.

How to Apply?

Interested candidates are invited to share their CV/Resume at: beyondlitigation@gmail.com.

Subject Line: Application for Internship – Litigation and Beyond

Contact

Call: 7499443178