Internship Opportunity at Barahami Legal Services: Applications Open

About the Organisation

Barahami Legal Services is a full-service law firm located in New Delhi which majorly deals in Intellectual Property Rights. The primary service is to advise our client (individuals as well as corporate) about their legal rights and responsibilities.

They deal in Trade Mark, Copyright, Patent, Society trust, Company/Firm & Service and civil and criminal cases, Protection and enforcement issues, Litigation and Arbitration before courts and Tribunals, Contracts for IT, BPO, Construction, Telecom etc.

About the Internship

Barahami Legal Services is inviting application for the internship in the field of Intellectual Property Rights and Civil Matters.

Numbers of Intern Required

1 (One)

Location

Office Number 59, 3rd floor, Room Number 1, Rani Jhansi Road, Near Jhandewalan, Mandir, Delhi- 110055 India.

Who can Apply?

Undergraduates who are in the 3rd, 4th & 5th year pursuing five years integrated course in Law or graduates in the second and third year pursuing three years graduation course in Law from a recognised and reputed University.

Stipend

As per knowledge, skill and industry standard.

Duration of Internship

For 8 months starting from 10th June 2020.

Application Procedure

The applications/CV for the internship may be sent through E-mail at the ID: ankita.gaba[at]barahamilegalservices.com or physically at the address: Barahami Legal Services, Office Number 59, 3rd floor, Room Number 1, Rani Jhansi Road, Near Jhandewalan, Mandir, Delhi- 110055

Contact Information

Ankita Gaba

Mobile number: 8285202359, 8860502858

E-mail: ankita.gaba[@]barahamilegalservices.com

The website link is here.