Internship Opportunity at ARA LAW, Mumbai and Bengaluru: Applications Open

About the organization

ARA LAW is a dynamic first-generation boutique law firm that is known for unparalleled experience in the practice areas of Private Equity & Venture Capital, Mergers & Acquisitions, Investment Funds and Banking & Finance and are recognised as a peer in corporate law. ARA LAW is recognised for its creative and agile thinking, commitment to its clients and the ability to provide sound and innovative solutions to the most complex business challenges.

About the internship

ARA LAW invites applications for the posts of part-time interns and long-term interns. They shall be expected to do drafting and research work.

Location

Mumbai and Bengaluru.

Who can apply?

The internship programme is open for law students (studying in 4th or 5th year of a 5-year course or in 3rd year of 3-year course)/pursuing LLM/or a law graduate.

Stipend

INR 5000/-.

Duration of internship

One month for part-time interns.

Application Procedure

Interested candidates should either directly apply through the online portal at http://www.aralaw.com/internships/ or send the following documents to internship[at]aralaw.com with the subject as “Internship Application_[Name]”:

• A recently updated CV of not more than 2 pages
• A statement of purpose of not more than 200 words.

Contact info

For internship related queries, please mail at suraj.soni[@]aralaw.com.

The website link is here.