Internship Opportunity at AMR Legal, Mumbai: Applications Open

About the Organisation

AMR Legal is a full-service law firm having its primary office in Mumbai and associate offices across India. Apart from a prominent civil, commercial and criminal dispute resolution and arbitration practice, the firm specialises in commercial, white-collar disputes and criminal litigation & advisory.

Address: Office No. 30, 302, 3rd Floor, Capri, Anant Kanekar Marg, Bandra East, Mumbai – 400056.

About the Internship

1. Legal research and article writing.
2. The interns are expected to work on cases and prepare case notes along with following up on the allotted matters and conduct required research with notes in the specified time strictly.
3. Interns will be expected to be diligent about their work and the way they handle each and every matter assigned to them by the partner at any given time during the duration of their internship.

Number of Interns Required

Two (2)

Stipend

As per performance

Location

Mumbai, Maharashtra, India

Who can apply?

Undergraduate students of Law from Law Schools across India for Internships

Interested candidates shall send their resume along with a writing sample (for Internship) and cover letter (for Associate) to amrlegal2015[@]gmail.com. The subject of the email should be “Internship Application”.

Applications should be sent in the stated format only. Due to a large number of applications, we might not be able to reply to individual emails. Selected candidates will be informed within a week’s time of their application.

Contact info

E-mail: amrlegal2015[@]gmail.com