Internship Opportunity at Addl. Advocate General for Chattisgarh at Supreme Court, Delhi [Offline; 2 Positions]: Apply by Aug 3

About the Organisation

Prachi Mishra represents both private and Government clients before the Hon’ble Supreme Court of India, various High Courts, District Courts, and other Tribunals and fora.

She is presently serving as Additional Advocate General for the State of Chhattisgarh and has previously served as Deputy Advocate General for the State of Madhya Pradesh.

She also advises various private clients including Indian and Multinational Companies, Banks, Associations of Hotels, Co-Operative Bodies, and various public sector undertakings. 

About the Internship

The Chambers of Prachi Mishra offers internship opportunities to undergraduate and postgraduate students of Law to enable them to gain practical experience in the legal field.

Eligibility

The internship is open for application from students who are in their 3^rd to 5^th year in the 5 Year Integrated Course and 2^nd to 3^rd year in the 3 Year LLB Course.

Number of Interns

2

Mode/Location

Offline, Address: 8, Todermal lane, Bengali Market, New Delhi, 110001

How to Apply?

• Interested candidates shall mail us their updated CV at advdipeshsinghal@gmail.com 
• The subject of the email should be ‘Application for Internship’.
• Selected applicants will be informed within one week of the receipt of their application.
• One should follow up on it if a reply doesn’t come within 2-3 weeks.

Perks

• A certificate will be given to each intern at the end of the internship.
• A stipend will be provided based on the performance.

Duration

4 weeks (1 month)

Application Deadline

Submission of Application before August 3, 2022

Contact Information

In case of queries, write to Dipesh Singhal, Associate, Chambers of Prachi Mishra at advdipeshsinghal@gmail.com