Internship Opportunity @Advocate Neeraj Chaudhari, Delhi: Applications Open

Name of Organization and Office Location

Chambers of Advocate Neeraj Chaudhari, Supreme Court of India. The Chamber/Office is in C-362, LGF, Defence Colony, Delhi, 110024.

Nature of internship

The chamber deals with both criminal and civil matters. The intern should be hard-working, eager to learn and undertake responsibilities.

Application Process

Applications can be sent with subject line “Internship Application” along with CV with cover letter, which shall not be more than 300 words at office@mspartners.in.

Duration of Internship

Internships are full-time and for a period of a minimum 4 weeks, which can be extended subject to performance.

Who can apply?

We are looking at taking interns from 3rd year onwards in 5-year course and 2rd year onwards in 3-year course from a Recognized University. Applicants must be well versed with Civil Procedure Code, Indian Penal Code, and Criminal Procedure Code.

Furthermore, the intern should be having a basic knowledge of MS word and various legal search engines/platforms. Preference will be given to research-oriented candidates who have worked with some Litigation firms or some lawyers. We expect them to be sincere, hardworking, focused and skillful at using web-based applications

Stipend

Stipend will be based on the performance and the contribution of the intern towards the office work.

Nearest Metro Station

Moolchand metro station is a 7 minutes’ walk from the office.