About the organisation:
It is a full-service providing law firm deals with the Constitutional, Criminal, Civil, Matrimonial, Company & Business Affairs, Services & Education, and Accidental (M.A.C.T) NDPS, Human Rights, Taxation matters, Consumers, PIL, Arbitration, Real Estate, Registration like Trust & societies(NGO) etc. cases in the Supreme Court, High Courts, National Green Tribunal (NGT), Exclusive Tribunals (ITAT, COMPAT, CAT, etc.) and District Courts all over India since 2005.
Nature/type/work of internship:As an intern, you would be contributing to creating content for the website that explains legal topics in a simple, easy to understand way.
This will require doing competent, comprehensive research and drafting short, factually accurate, concise explanations of particular facets of a legal topic.
A chance to work in a dynamic work environment where you will get a chance to develop your own skills and knowledge of the law.
You will also have an opportunity to be involved in a variety of work from writing fun articles on contemporary legal issues and creative thinking on legal access through technology.
Last, but not least, you get to make a difference in the relationship between the law and the people affected by it.
Location:
Noida, Uttar Pradesh.
Who can apply?
Any law student enrolled in any recognised university in their 5-years law program or in 3 years law program can apply.
Stipend (if any):
The stipend for internship will start after one-month performance and can be extended &/or next and further internship subject to the previous performance of the candidate.
Duration of internship:
There are two formats for internship:
1. Full time – Each such internship shall be for a period of no less than four (4) weeks and no more than eight (8) weeks, including public holidays and weekends.
2. Part time/ (After College Hours) – Each such internship shall be for a period of no less than six (6) weeks and no more than twelve (12) weeks, including public holidays and weekends.
Application Procedure:
To apply, please email the following to amrish_krish@rediffmail.com with the subject line “Application for Internship/Trainee”
1. A copy of your updated resume.
2. A writing sample of not more than 250 words on any subject of your choice.
3. The time-period during which you will be available for an internship.
Selected interns shall be intimated joining dates and the internship period.
On successful completion of the internship and presentation, a certificate of completion shall be issued by the firm.
Applications shall be accepted on a rolling basis with no cut-off date. We can come to a consensus based on the mutual requirements on exact hours and schedule.
Contact info:
Office: – 0120-6618072 (After 1 pm), Mob: -+91 9871753972
Office address: A.C. Tiwari & Associates, Law Firm, B-903, I-Thum, Sector 62, Noida Delhi NCR.
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