Call for Editors: Indian Journal of Law and Public Policy [IJLPP]: Apply by May 31

About IJLPP

Indian Journal of Law and Public Policy (IJLPP) is a non-profit, student reviewed bi-annual, law and public policy publication. The journal is a solemn effort to promote erudite discernment and academic scholarship over the contradictions which have given way for a continuing debate between the relationship of law and public policy. It seeks to create a platform where there is a flow of ideas and thoughts regarding issues mutually relating to law and public policy.

About the Blog

The blog aims to publish short academic articles quarterly in a year alongside commentary on current affairs and recent cases falling within the broad spheres of international and comparative law. We aim to provide a platform to include discussions on contemporary international law issues, international relations, and politics.

In this regard, the blog accepts submissions from undergraduate and graduate students as well as practitioners, academicians, and experts.

Minimum Requirements

1. The applicant must be in or above 3rd year (5-year course) or 2nd year (3-year course) of Law College or in Masters or Research Scholar in Law.
2. The applicant must have strong research and analysis skill.
3. The applicant must possess strong command over the English language.
4. The applicant must have at least one publication with a peer-reviewed journal or at least two paper presentation at national conferences.
5. The applicant must work exclusively for IJLPP and any form of parallel association with any other journal is not allowed.

Note

• An awareness of current affairs and contemporary debates in law will be valuable.
• Familiarity with web applications and publication would be welcome.
• Preference will be given to candidates having prior editorial experience or research experience. However, the same is not a pre-requisite to apply.
• Kindly specifically mention any special qualification held in respect to any of the above-mentioned requirement.
• Interested students may submit their updated CV along with an article written by them of 1000-1200 words on any issue of contemporary relevance related to International Law to journal[@]ijlpp.com with the subject ‘Application For International Law’ Blog Editor’ by 31st May 2020.

About serving on the IJLPP Editorial Board

Board membership provides an opportunity to discuss issues of importance in education, develop collaborative relationships with scholars and colleagues, and gain editorial skills and scholarly publishing experience.

The current board consists of practicing lawyers of Supreme Court of India and students from Leiden University, SAU, JMI, NLUAA, NALSAR, NLUD, Delhi University, Amity Law School and IPU. These positions offer an opportunity to engage with a range of writing and research on law, policy and social sciences.

Contact Information

E-mail ID: info[@]ijlpp.com