Assessment Internship Opportunity at Heed Values Law Offices, Delhi: Applications Open

Internship Opportunity at IDIA, Hyderabad.jpg

31 Jan 2020

Categories: Internships

ABOUT THE ORGANIZATION

The Law firm “HEEDVALUES LAW OFFICES” is a start-up based in Delhi. The firm deals in Civil, Criminal, SARFAESI, Recovery, Matrimonial matters etc. in Delhi District courts, High Court and Supreme Court of India. The office of the firm is located near Karkardooma Court, Delhi.

ABOUT THE INTERNSHIP

Real Estate

Drafting, Vetting and reviewing of property documents viz. M.O.U, Joint Ventures Agreements, Sale/Purchase Agreements, Non-Encumbrances Certificate, Franchisee Agreements, Development Agreements, Builder’s Buyer Agreement, Conveyance/Sale Deeds, Lease Deeds, Leave and License, Loan Agreement, Power of Attorney, Indemnity Bond, Declarations, Affidavits and other documents relating to Property Matters.
To prepare and approve all standard legal documentation used by the company to ensure that it is legally appropriate.
Extensive exposure in handling bank cases for housing loans including complete Documentation of Loan Processing and associated works.

Due Diligence/Title Opinion

Due diligence, negotiation of property and as well as authentication/verification check of registered property title documents. Coordinating with the offices of Registrar of Assurances for title search reports, Patwari/Tehsildar offices and verification of property title, property tax and other compliance tasks.
Supervising overall management of land acquisition and property sourcing matters encompassing sourcing and site visits, research and matters pertaining to land.
Providing advice on various property related matters, Lease Administration and managing/advising on matters related to Stamp duty, Adjudication, Registration etc.

Corporate Laws and Arbitration Matters

Matters falling under the Companies Act, Consumer Protection Act and Labour Laws, Industrial Disputes and Workman Compensation, Property Laws with special focus on due diligence on Builder’s Projects, Mortgage Finance and home loan/home equity provided by banks and financial Institutions, Matters relating to the companies before the District Consumer Forum, State Commission and National Commission

NUMBER OF INTERNS REQUIRED

2 (Two)

LOCATION

#27, L.G.F., Shreshtha Vihar, Near Anand Vihar, Delhi-92. Near Karkardooma Court, East Delhi, Delhi.

WHO CAN APPLY?

Fresh law graduate who are available for a full-time internship at East Delhi, and possess flawless language and drafting skills and has been registered with the Bar Council of Delhi or in the process of registration.