Swiss Court rules against prosecutor in FIFA Case

A Swiss Court ruled that a special prosecutor investigating Switzerland's former attorney general acted illegally while pursuing a separate case against c, football's governing body said.

Prosecutor Stefan Keller said in December that Infantino should face a criminal investigation for disloyal management by using a FIFA-booked private jet from Suriname to Geneva in 2017. Infantino had visited football federations in the Caribbean.

“Now it is clear that this unfounded and defamatory statement was made on the basis of an investigative act which was itself illegal, null and void,” FIFA said.

In a statement, Keller's office said the Swiss federal criminal court ruled he did not have the authority to conduct an interview in November with someone close to Infantino about the use of the jet. The transcript of the interview will be removed from any investigation.

Keller was appointed by lawmakers last year to examine formal complaints by Swiss citizens against former attorney general Michael Lauber and Infantino. They had undisclosed meetings in 2016 and 2017 while Lauber led an investigation of international football officials.

Lauber was ousted last year.

FIFA's ethics committee closed its own examination of the private flight last August after a formal complaint had been filed.

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