Russian Judge asked to Jail Kremlin Critic Alexei Navalny in Absentia

A Russian Judge has been asked to jail Kremlin critic Alexei Navalny in absentia for having allegedly broken the terms of a suspended sentence he had been serving and for other infractions, court documents showed on Tuesday.

Navalny, one of President Vladimir Putin’s leading critics, was airlifted to Germany for treatment in August after collapsing on a plane in what Germany and other Western nations say was an attempt to murder him with a Novichok nerve agent.

Russia’s Federal Prison Service (FSIN) last month ordered him to immediately fly back from Germany, where he is convalescing, and report at a Moscow office or be jailed if he failed to return in time.

It accused him of flouting a suspended sentence he had been serving over a conviction dating from 2014, and of evading the supervision of Russia’s criminal inspection authority. Navalny said the original conviction was politically-motivated.

On Tuesday, a court database showed authorities had requested that the suspended sentence be cancelled, raising the prospect of a custodial sentence instead.

“Putin is so furious I survived his poisoning that he ordered the FSIN to go to court and demand that my suspended prison sentence be changed to a real one,” Navalny tweeted.

Russia has said it has seen no evidence he was poisoned and has denied trying to harm him. The Kremlin has said Navalny is free to return to Russia at any time like any other Russian citizen.

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