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Putin signs Law banning 'Extremists' from running in Elections


Putin signs controversial law to label journalists as ‘foreign agents’, pic by: Navy Times
05 Jun 2021
Categories: International News

Russia has banned individuals designated as "extremists" from running for public offices, a move condemned by the opposition as an effort to further limit political competition.

By signing a new law on Friday, the day which also marks the birthday of jailed Kremlin critic Alexey Navalny, President Vladimir Putin banned people who have been involved in "extremism" or "terrorism" from running for public sectors.

The news agency reported that the law prevents members of "extremist" or "terrorist" organizations from standing in elections for a period of three to five years, depending on the person's position.

Founders & leaders of designated groups will not be able to run for elected office for five years after a Court's decision to ban the group. Employees or financial supporters of court-ruled extremist & terrorist organizations will be banned from running for office for three years.

Navalny was imprisoned earlier this year by a Moscow Court for allegedly violating the probation terms of a 2014 case in which he received a suspended sentence of three & a half years. Navalny's chief of staff Leonid Volkov tweeted on Friday he didn't believe Putin "accidentally" signed the law today.

The new legislation comes ahead of a court decision on whether to designate both Navalny's political & anti-corruption organizations as extremist groups following a lawsuit filed in April by the Moscow Prosecutor's Office.

A political analyst of Carnegie Moscow & founder of R Politik, Tatiana Stanovaya said that the law threatens not only opposition politicians but ordinary Russian citizens.

"The law is part of a larger campaign against anti-regime behavior in Russia," she said. "The battlefield has become much larger, now even a Russian citizen who participates in protests, retweets an opposition post or donates to opposition groups, face the risk of prosecution."

The new legislation signed by Putin means Navalny supporters face the possibility of being barred from running in Russia's upcoming parliamentary elections in September.

Navalny was already barred from running in Russia's last presidential election in 2018 because of his conviction. Russia's next presidential election is scheduled for 2024

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