New Zealand PM assures justice to citizens, says shooter will face 'full force of law'

March 19, 2019:

On Tuesday, New Zealand Prime Minister Jacinda Ardern promised that the man responsible for last week's deadly mosque massacres would face "the full force of the law."

Not only this, she also vowed never to utter his name.

"He sought many things from his act of terror, but one was notoriety - that's why you will never hear me mention his name," Ardern said in an emotional address to a special meeting of parliament, which she opened with the Arabic greeting "as salaam aleikum" - 'peace be upon you'.

"I implore you, Speak the names of those who were lost rather than the name of the man who took them," she told the gathering in Wellington, four days after the massacre in the southern city of Christchurch.

"He is a terrorist. He is a criminal. He is an extremist. But he will, when I speak, be nameless," she said.

The culprit has been captured by Police and has been charged with one count of murder.

The PM did assure parliament that other charges would follow. "He will face the full force of the law in New Zealand," she said.

Ardern has promised reforms to New Zealand gun laws which allowed Tarrant to legally purchase the weapons he used in the attack, including semi-automatic rifles.

And she announced a full review of how the Australian - an avowed white supremacist - was able to plan and carry out the attacks in New Zealand under the radar of security services.

"The person who committed these acts was not from here. He was not raised here. He did not find his ideology here. But that is not to say that those very same views do not live here," she said.

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