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Hong Kong: 'No plan to use Emergency Powers for other laws', says Leader Carrie Lam


Carrie Lam.jpg, pic by: EJ Insight
08 Oct 2019
Categories: International News

On Tuesday, Hong Kong’s embattled leader Carrie Lam said her administration had no plans to use colonial-era Emergency Powers to introduce new laws, after a long weekend of violent protests saw widespread defiance of a ban on face masks.

Despite the violence, and the first interaction between Chinese troops stationed in the territory and the protesters, Lam said Hong Kong was equipped to handle the situation on its own, as it braced for more demonstrations through the week.

Lam’s comments came as the Asian financial hub got back to work after the weekend, with its metro rail system only partially functioning and authorities warning residents they may have trouble commuting due to widespread vandalism of infrastructure.

Speaking at a weekly news conference, Lam said tourist numbers had fallen sharply and the impact on the city’s third quarter economic data of the protests, which have been going on for about four months, would “surely be very bad”.

She appealed to property developers and landlords to offer relief to retailers whose businesses had been hit.

“For the first six days of October, during the so-called Golden Week holiday, visitors visiting Hong Kong plunged over 50%,” she said. Retail, catering, tourism and hotels had been severely hit, with some 600,000 people affected", she added.

The protests, which show no sign of abating, pose the biggest popular challenge to Chinese President Xi Jinping since he came to power in 2012 and are Hong Kong’s thorniest political crisis since Britain returned it to China in 1997.

What started as opposition to a now-withdrawn extradition bill has grown into a pro-democracy movement against what is seen as Beijing’s increasing grip on the city, which protesters say undermines a “one country, two systems” formula promised when Hong Kong returned to Chinese rule in 1997.

China dismisses such accusations, saying Foreign Governments, including Britain and the United States, have fanned anti-China sentiment.

U.S. President Donald Trump said on Monday that if anything bad happened in Hong Kong it would be bad for the U.S.-China trade talks.

And an increasing number of U.S. lawmakers voiced anger on Monday over the National Basketball Association’s response to a Houston Rockets official’s tweet backing the protests.

Lam, who has said she must serve both the central government and the people of Hong Kong, was in Beijing last week for Oct. 1 National Day celebrations but said she did not meet any central government officials to discuss “business”.

Asked under what circumstances she would call upon Beijing for help to quell the protests, Lam said Hong Kong should be able to find solutions on its own to manage the crisis.

“I cannot tell you categorically now under what circumstances we will do extra things, including ... calling on the central government to help,” she said.

On Sunday, personnel inside a People’s Liberation Army barracks in the territory issued warnings to protesters who had shined laser pointers at the building. It was the first time the Chinese military had engaged with the demonstrators.

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