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Hong Kong Pro-Democracy Activist barred from running in District Elections


Hong Kong Democracy Act, pic by: Hong Kong Free Press
29 Oct 2019
Categories: International News

On Tuesday, Prominent Hong Kong pro-democracy activist Joshua Wong said that he was the only candidate who had been disqualified from running in Local District Council Elections due to be held in November.

In a notice on Tuesday, the Hong Kong Electoral Affairs Commission said his nomination was deemed to be “invalid”.

The Government separately stated the Candidate couldn't comply with the requirements of relevant Electoral Laws.

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