Ex-Twitter CEO Parag Aggarwal, two other Executives sue Elon Musk over

Three top Twitter executives who were sacked by Elon Musk last year when he took over the social media company filed suit on Monday, seeking to be reimbursed for costs of litigation, investigations and congressional inquiries related to their former jobs.

Ex-CEO Parag Agrawal, along with the company's former chief legal and financial officers, claim in the suit that they are owed a total of more than $1 million, and that Twitter is legally bound to pay them.

Twitter responded to an AFP request for comment with a poop emoji, as has become its practice.

The court filing outlined numerous expenses related to inquiries by the US Securities and Exchange Commission (SEC) and the Department of Justice (DOJ), but does not include details on the nature of the investigations or whether they are still ongoing.

Agrawal and then-chief financial officer Ned Segal provided testimony to the SEC last year and "have continued to engage with federal authorities," according to court documents.

The SEC is investigating whether Musk complied with securities rules when he amassed Twitter shares.

Former Twitter chief legal officer Vijaya Gadde was called on to take part in a US congressional hearing about big tech and free speech following Musk's release late last year of so-called "Twitter Files" related to the site's content moderation.

Gadde was also named as a defendant in a lawsuit by a man who claimed he was "doxed" at Twitter as a white supremacist, the filing said.

Muske terminated Agrawal, Gadde and Segal from their posts in late October after closing his contentious $44 billion takeover of Twitter.

The three former executives argue that Twitter is bound by agreements to reimburse them, but has done no more than acknowledge it received their invoices.

After taking over Twitter, Musk quickly slashed the ranks of employees, with the cuts so broad it raised concerns about the platform's stability and its ability to fight misinformation and other abuse.

Complaints have also been filed accusing Twitter of not paying rent or other bills as Musk follows on a vow to "cut costs like crazy."

Meanwhile, market trackers say advertising revenue has plunged at Twitter due to concerns over misinformation and hateful content flourishing as Musk dials back moderation efforts.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

Source Link