October 29, 2018:
Zia, long a rival to Prime Minister Sheikh Hasina, is already behind bars after being handed a five-year term in February on separate embezzlement charges.
The verdict triggered clashes between Police & thousands of supporters of the main opposition Bangladesh Nationalist Party (BNP), which Zia still leads from prison.
In her latest trial, Judge Mohammad Akhtaruzzman found the 73-year-old guilty of abuse of power and misusing 31.5 million taka ($375,000) destined for a charitable fund.
This fresh conviction is expected to further impede her chances of challenging Hasina, who has been accused of stifling her opponents, in a general election slated for December.
There was no immediate reaction from Zia's BNP, but her lawyers have consistently described the trial as "political vengeance".
Zia, once an ally to Hasina, boycotted the 2014 general election which saw her opponent returned to power.
Zia entered politics in the mid-1980s after her husband, a former military dictator, was assassinated in an abortive coup.
She faces dozens of separate charges related to violence and corruption that her lawyers insist are baseless.
Zia says the charges are designed to keep her family out of politics. In recent months, her health has deteriorated inside Dhaka Central prison where she is the sole prisoner in incarceration.
She was absent from the court Monday as she was being treated in hospital for various ailments.
A special room inside the prison was converted into a makeshift court in an effort to fast track her trial.
Her lawyers protested the move describing it as unconstitutional.
Her family suffered another political blow this month when her eldest son and heir apparent to the opposition movement, Tarique Rahman, was jailed for life in absentia.
He lives in exile in London.
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