Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

Trump signs 9/11 Victim Compensation Fund bill into law for first responders


Donald Trump
30 Jul 2019
Categories: International News

President Donald Trump on Monday signed the 9/11 Victim Compensation Fund Bill into law to provide health care facilities to the police officers, 

firefighters & other first responders to the terrorist attacks of September 11, 2001.

The President was joined by more than 200 individuals affected by the 9/11 terrorist attacks, including more than 60 first responders, at the White House Rose Garden ceremony, CNN reported.
"Today we come together as one nation to support our September 11th heroes to care for their families & to renew our eternal vow -- never ever forget," Trump said, calling the fund's extension "a sacred duty".

"The love & loyalty of our 9/11 responders knew no bounds. They answered terror with the emotional strength of true American warriors," he added.

Trump told the crowd of 9/11 first responders & their families that he was also at Ground Zero in the wake of the terror attacks, though he said he does not consider himself to be a first responder.

"I was down there also, but I'm not considering myself a first responder," Trump said.

"But I was down there. I spent a lot of time down there with you," he added.

Trump's signature marked the end of a 15-year fight to get the government to permanently pay claims to first responders & other victims who were sickened by the toxic fumes in the days & weeks following the September 11 terror attacks.

It came after powerful testimony in mid-June from first responder Luis Alvarez, an NYPD detective who contracted cancer.

Alvarez came to Washington before his 69th round of chemotherapy & spoke at a poorly attended congressional hearing, leading to former "The Daily Show" host Jon Stewart's viral shaming of lawmakers that upped public support for the bill.

Alvarez died in late June but gave his police badge to Senate Majority Leader Mitch McConnell, inspiring the Kentucky Republican to commit to passing the bill by August.

The bill cleared the House of Representatives on July 12, The New York Post reported.

The extension of the fund will ensure compensation for individuals injured during the 2001 terrorist attacks & in their aftermath rescuing people & removing debris under hazardous conditions.

The fund was slated to expire in 2020. But the newly signed legislation ensures the compensation for victims through 2090.

The Congressional Budget Office estimates the fund's extension will cost about USD 10 billion over the next decade.

However, Republican Senator Rand Paul of Kentucky & Senator Mike Lee of Utah were the only senators to vote against the bill.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter