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UNHRC 'disturbed' about violent protests in HK, calls for restraint and dialogue


Michelle Bachelet is new United Nations High Commissioner for Human Rights
10 Sep 2019
Categories: Human Rights News International News

Michelle Bachelet, UN human rights chief, said she was "disturbed" by incidents of increasing violence associated with the Anti-Govt protests in Hong Kong & urged authorities to respond to any acts of violence with restraint.
She also urged embattled Hong Kong leader Carrie Lam to hold a dialogue with the people of Hong Kong, who should take an opportunity in an effort to end to the crisis "peacefully & constructively".
At the 42nd UNHRC session Bachelet said, "My office continues to engage in bilateral dialogue with the Government of China. In relation to Hong Kong, while many of the demonstrations have been conducted peacefully & according to law, I have been disturbed by scenes of increasing violence associated with some recent protests".
Bachelet added, "I appeal to those engaging in demonstrations to do so peacefully & in accordance with the law. I also urge the authorities to continue to respond to any acts of violence with restraint, & without excessive force".
Since June, Hong Kong has seen weeks of Anti-Govt protests that began against a now-suspended extradition bill, which would have allowed criminals to be sent to mainland China for trial. The agitations have since broadened to include calls for democracy, police accountability & the resignation Lam, who is backed by Beijing.
Protesters & police have violently clashed with each other with both escalating their use of force, leading to a full-blown crisis in the Asian financial hub.
China has decried the protests & has threatened military action in the semi-autonomous city, with one Chinese official alleging that the demonstrations have "begun to show signs of terrorism".
Hong Kong functions under the 'one country, two systems' rule & was handed back to China by Britain in 1997.

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