ICC Prosecutor seeks arrest warrant for Israeli and Hamas Leaders, including Netanyahu

The chief prosecutor of the International Criminal Court said Monday he is seeking arrest warrants for Israeli and Hamas leaders, including Israeli Prime Minister Benjamin Netanyahu.

Karim Khan said that he believes Netanyahu, his defense minister Yoav Gallant and three Hamas leaders are responsible for war crimes and crimes against humanity in the Gaza Strip and Israel.

New push in central Gaza

The move came as Israel made a new push in central Gaza on Monday, bombarded towns in the north of the Strip and said it intended to broaden its military operation in Rafah despite U.S. warnings of the risk of mass casualties in the southern city.

Gaza medics said at least 23 people had been killed in the latest fighting, and residents said battles were intense in Jabalia in the north of the Palestinian enclave.

Israeli tanks also carried out a limited incursion into areas of Wadi Al-Salqa and Al-Karara near Deir Al-Balah, a central Gazan city which Israeli forces have not entered during more than seven months of war, local residents said.

Fighting raged as U.S. National Security Adviser Jake Sullivan held talks in Israel which the White House had said he would call for Israeli forces to go after Hamas militants in Gaza in a targeted way, not with a full-scale assault on Rafah.

But Israeli Defence Minister Yoav Gallant signalled there would be no let-up in its operation, intended to clear Rafah of Hamas militants and rescue hostages seized in the Hamas-led raid on Israel on Oct. 7 that triggered the war.

"We are committed to broadening the ground operation in Rafah to the end of dismantling Hamas and recovering the hostages," a statement from Gallant's office quoted him as telling Sullivan.

Israel describes Rafah, on Gaza's border with Egypt, as Hamas' last stronghold. Western powers are concerned over the hundreds of thousands of displaced Palestinians sheltering there, despite Israeli assurances about humanitarian safeguards.

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