About KIIT School of Law
KIIT School of Law was established by KIIT (Deemed to be University) in 2007 to meet the growing demand for legal professionals in the wake of globalization and the rapid expansion of India’s economy.
About the Competition
This competition was designed to assess the legal knowledge of students across the country and to promote and develop abilities related to the trial court’s procedure. Law students are put to the exam on both their legal and factual knowledge.
This is actually an initiative to give law students a platform like this so they can study the fundamentals of the trial court, which opens up more opportunities for learning in general. Trial advocacy courses at law schools often emphasize tactical abilities, however, some also include the fundamentals of strategic planning.
Because of the imbalance they produce, especially when used against attorneys who are unaware of them, several scholars have expressed distaste for advanced strategic approaches.
KIIT School of Law has observed through the course of such projects that strong backing talents, and the ability to think prudently and wisely, combined with discernment for drafting, are a few important qualities that are crucial for a legal advisor in the current environment.
General Details
The Sixth KIIT National Mock Trial Competition will take place on the campus of KIIT University, Bhubaneswar from May 05 to May 07.
Objectives
This competition was designed to assess the legal knowledge of students across the country and to promote and develop abilities related to the trial court’s procedure. Law students are put to the exam on both their legal and factual knowledge.
This is actually an initiative to give law students a platform like this so they may study the fundamentals of the trial court, which in turn opens up more opportunities for learning in general.
Eligibility
Students pursuing a 3-Year LL.B. Degree Course or 5-Year Integrated LL.B. Degree Course and LL.M. Degree Course from the colleges recognized by the Bar Council of India are eligible to participate in the competition.
Registration Fee
INR 4,500/- (Including Food & Accommodation)
Awards
- Winners: Rs. 50,000/- & Free Learning course offered by Manupatra on www.lawskills.in,
- Runners-up: Rs. 30,000/-
- 2nd Runners up: Rs. 20,000/-
- Best Advocate: Rs. 10,000/-
- Best Memorial: Rs. 10,000/-
- Best Researcher: Rs. 10,000/-
- Best Witness: Rs. 10,000/-
Important Dates
- Release of Trial Proposition: March 31, 2023
- Last Date for Registration: April 23, 2023
- Last Date for seeking Clarifications & Team Code Allotment: April 25, 2023
- Last Date for Memorial Submission (Soft-copy): May 3, 2023
- Offline Registration and Memorial Submission (Hard-copy): May 5, 2023
- Preliminary I & II; Quarter – Final Rounds: May 6, 2023
- Semi-Finals & Final Round: May 7, 2023
Contact Information
- Dr. Shyamantak Misra (Faculty Convenor): +91 7978707612
- Mrs. Sambhabi Patnaik (Faculty Co-Convenor): +91 8895080820
- Sandipa Bhattacharya (Student Convenor): +91 8837239912
- Zaid Akram Khan (Student Co-Convenor): +91 6200046274
- Shreya Mehta (Administrative Head): +91 8210434254
- Manmohit Bhalla (Hospitality Head): +91 7209778830
- For further clarifications please mail at: klstaas@kls.ac.in
Click here to register.
Click here for the Brochure Download
Click here for the Proposition Download
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