About the University
The Dr. B.R. Ambedkar National Law University, Sonepat, (DBRANLU) established by the Government of Haryana stands as a testament to the legacy of Dr. B.R. Ambedkar, an eminent reformer and the principal architect of India’s legal framework and Constitution.
Under the magnanimous support and guidance of our University’s Hon’ble Chancellor, Shri. Bandaru Dattatreya, Governor of Haryana, and Visitor, the Chief Justice of India, Hon’ble Dr. Dhananjaya Yeshwant Chandrachud, and led by the Hon’ble Vice-Chancellor, Prof. (Dr.) Archana Mishra, our institution is rapidly emerging as one of India’s premier National Law Universities.
About the Centre
The establishment of the “Centre for Conflict Management and Dispute Resolution” at Dr. B.R. Ambedkar National Law University, Sonepat, marks a significant milestone in the pursuit of excellence in the fields of conflict management and dispute resolution.
This centre serves as a focal point for advancing knowledge, promoting academic discourse, and encouraging practical skills in various methods of conflict resolution, including mediation, arbitration, negotiation, and conciliation.
About the Competition
At the Centre for Conflict Management and Dispute Resolution of Dr. B.R. Ambedkar National Law University, we firmly believe in promoting innovation and brainstorming ideas related to mediation as a source for dispute resolution.
We consider ideas as the driving force for change. With our National Essay Writing Competition 2024, we aim to inspire participants to think outside the box and delve into the intricacies, implications, and challenges within the realm of dispute resolution and conflict management.
Through this competition, we aim to stimulate intellectual discourse and critical analysis on various aspects of mediation, including its principles, processes, techniques, and ethical considerations. By inviting submissions from law students, academicians, practitioners, and researchers from around the globe, the competition seeks to encourage in-depth research, empirical studies, and theoretical exploration of mediation practices across different contexts and jurisdictions.
Additionally, we seeks to advance networking and collaboration among participants, providing a platform for sharing insights, best practices, and innovative approaches to mediation. Through recognition and reward for outstanding contributions, the competition aims to celebrate excellence in scholarly writing and research on mediation, with a view to advancing knowledge, promoting professional development, and enhancing the effectiveness of mediation as a means of resolving conflicts and promoting access to justice.
Theme
We warmly invite you to submit your essay entries on the theme of “navigating the dynamics of mediation in contemporary legal practices”. It encompasses several suggestive sub-themes aimed at stimulating innovative ideas and insightful analysis which are as follows:-
- Mediation as an alternative to litigation in legal disputes
- Mediation and social justice: promoting equality and fairness
- The future of mediation: emerging trends and challenges
- Mediation in International Conflicts
- The Interplay between Mediation, Insolvency & Bankruptcy
- Mediation in cases of Intellectual Property Rights disputes
- Mediation Accessibility: Breaking Barriers for Equitable Dispute Resolution
- Mediation in Crisis: Legal Frameworks for Emergency Conflict Resolution
- Beyond Borders: International Mediation Law and the Quest for Consistency
- Mediation Ethics in the Digital Era: Balancing Innovation and Integrity
- Cultural Sensitivity in Mediation Law: A Path to Inclusive Justice
- Smart Contracts and Mediation: A Synergistic Approach to Dispute Resolution
- Restorative Justice and Mediation: Fostering Healing in the Criminal Justice System
Eligibility
To ensure wider reach and opportunity, the Competition will be open to all including students (of all streams), academics, professionals, government officials, members of consumer forum, Voluntary Consumer Organizations (VCOs)/ NGOs etc.
Submission Guidelines
- The essay must be written in English and submitted in Microsoft Word document format (.doc/. docx).
- Each essay must be submitted by a single author only. No co-authorship is permitted.
- Only single submission is allowed per author.
- The following formatting specifications need to be strictly adhered to: Main Body: Font – Times New Roman, Font Size – 12, and Line Spacing – 1.5; Footnotes: Font – Times New Roman, Font Size – 10, and Line Spacing – 1.0; Margins should be 1 inch or 2.54 cm on all sides; justified alignment.
- The word limit is 1500 – 2500 words excluding footnotes. Footnotes must follow the Bluebook format of citation (Harvard, 20th edition).
- The essay must be accompanied by a separate document containing the following:
- full details of the participant i.e. name, institution affiliation, phone number, email ID etc ;
- theme/topic chosen;
- A declaration stating that the essay is an original work of the author: “I certify that my submission is original, has not been published elsewhere, and is not under review or consideration elsewhere. ”
- With signature of author in .pdf Format.
- All submissions are subject to plagiarism check. A maximum of 10% similarity to existing publications is permissible in submitted works (excluding citations).
How to Submit & Register?
Interested candidates can submit entries via the link given at the end of the post.
Prizes
- First Prize: Rs. 15000/- INR, Certificate of Merit & Internship Opportunity
- Second Prize: Rs. 10000/-INR, Certificate of Merit & Internship Opportunity
- Third Prize: Rs. 5000/-INR, Certificate of Merit & Internship Opportunity
- All the three winners will be given an internship opportunity at K&R Legal Advocates and Solicitors.
- Certificate of Participation: All those who register and submit the essay will be provided with a certificate of participation.
Important dates
- Registration Deadline: 1 July, 2024
- Submission Deadline: 8 July, 2024
Contact
For any other details (doubts or clarifications), reach us at ccmdr@dbranlu.ac.in.
Click here to register.
Click here to submit.
