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RBI cancels Certificate of Registration of Two NBFCs


RBI.jpg
16 Aug 2022
Categories: Did you know

The Reserve Bank of India, in exercise of powers conferred on it under Section 45-IA (6) of the Reserve Bank of India Act, 1934, has cancelled the Certificate of Registration of the following companies.

Sr. No. Name of the Company Registered Office Address CoR No. CoR Issued On Cancellation Order Date
1 Alarming Finvest Private Limited 1214, 12th Floor, 38, Ansal Tower, Nehru Place, Delhi - 110019 B-14.02148 December 06, 2000 July 04, 2022
2 Achal Finance Limited 280/2, Mayflower Apartment, Agarkar Road, Tilakwadi, Belgaum, Karnataka - 590006 B-02.00285 July 28, 2017 July 25, 2022

As such, the above companies shall not transact the business of a Non-Banking Financial Institution, as defined in clause (a) of Section 45-I of the RBI Act, 1934.

Source



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