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Ms. Madhabi Puri Buch takes charge as Chairperson, SEBI


SEBI
05 Mar 2022
Categories: Did you know

Ms. Madhabi Puri Buch took charge as Chair person, Securities and Exchange Board of India in Mumbai, today. Ms. Buch has   served   as Whole  Time  Member,  SEBI till  October   04,  2021. 

She has handled Market Regulation Department, Market Intermediaries Regulation & Supervision Department, Integrated Surveillance Department, Investment Management  Department, Department  of  Economic  &  Policy  Analysis,  Office of Investor Assistance  &  Education,  National  Institute  of  Securities  Markets  and Information Technology Department. 

Ms. Buch has also served as a Consultant to the New Development Bank in Shanghai. Ms. Buch also served as the Head of the Singapore office of the Private Equity Firm,  Greater Pacific Capital. She also served as the Managing Director and Chief Executive Officer  at  ICICI Securities  Limited  and as  Executive  Director,  on  the  Board of ICICI Bank.  Ms.  Buch  also  served  as  a  non-executive  director  on  the  Boards  of  various companies.

  Ms. Buch holds an M.B.A. from the Indian Institute of Management, Ahmedabad and is a Graduate in Mathematics from St. Stephen's College, New Delhi.

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