Amity university Madhya Pradesh Gwalior organizing National youth parliament 2024 we aim to make this event north India's biggest parliamentary debate competition . It aims to make the students understand the parliamentary procedure of our nation. express their opinion on the topic of national concerns and compete with the best orators of the nation. It brings like-minded youngsters on the same platform and offers opportunities to stimulate discussion and come up with possible solutions.
25th - 26th april 2024
6th class to UG Students
The participants are expected to be dressed in Indians formals for both of the days of the competition.
The competition will be conducted in both languages English & Hindi.
Removal of Reservation in India on the basis of caste system.
Digital Privacy Legislation: Balancing National Security and Individual Rights in the Age of Digital Surveillance.
Deliberation upon the recent penal laws: Bhartiya Nyay Sanhita, Bhartiya Nagrik Suraksha Sanhita, Bhartiya Shiksha Act.
Deliberation upon breach of Parliamentary Privilege by MLAs & MPs.
Addressing Menstrual Hygiene at Workplace: Menstrual Leave Policy.
Cash Prizes up to 1 lakh
Registration to the competition is open to all the students as per the eligibility criteria. The students have to participate individually.
1.Registration fee is INR 1250/- till 15th march (without accommodation Charges)
2. Accomodation Charges 1500 per person (Exclusive of registration fee) for 4 Days and 3 Nights Including all the meals.
3. Allotment of the portfolio will be done on the basis of first come first serve.
1) There will be individual participation.
2) There is no limitation on the number of participation from one institute (i.e. any number of students can participate from one institute).
3) The organizing committee reserves the right to adopt suitable procedures and changes, if any are required and the decision of the EB should be final and conclusive. No grievance with respect to their decision-making will be entertained.
4) Participants creating any kind of indiscipline shall be disqualified at the discretion of the judges.
5)Participants thereby should adhere to the rules and regulations of the event.
Ankit Singh
+91 6260321943
Nitin Chouhan
+91 9343985747
For brochure, click here.

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