Centre for Environmental Law Education Research & Advocacy, NLSIU is organizing a three-day training programme in the month of March.
The Centre for Environmental Law Education, Research and Advocacy (CEERA) established in 1997 is a research centre that focuses on research and policy advocacy in the field of environmental law.
Centre for Environmental Law Education Research & Advocacy (CEERA), NLSIU, Bengaluru, invites officers for the three-day training programme on Environment Legislations, Interpretation, Enforcement, Legal and Statutory Requirements – Case Studies
Environment Legislations, Interpretation, Enforcement, Legal and Statutory Requirements – Case Studies
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