Online Certificate Course on Criminology and Forensic Science: Register by 31 October

About IJALR

It is an International, Quarterly, Peer-Reviewed, online journal which provides an interactive platform for the publication of Short Articles, Long Articles, Book Reviews, Case Comments, Research Papers, Essays in the field of Law. It is a platform to promote legal research among the law students across India.

About the Course

From the Certificate Course, one will understand the basis of Forensic Science. Forensic science is a subject that fascinates most of us. It is the major study of science and criminal justice. Forensic Science is essentially a crime laboratory- based profession.

Eligibility

All law students and Professionals.

Course Structure

1. Introduction of Forensic Science
2. Forensic Science Laboretries  & Institutions in India
3. Services Provided by Forensic Investigator, Functions and Responsibility.
4. Forensic Principles: Locard Law of Exchange
5. Crime Science Investigation Procedure
6. Preservation of scene of its Evidence
7. Crime scene management
8. Legal and human consideration during investigation.
9. Admissibility of forensic evidence in court.
10. Types of forensic evidences.
11. Ballistic- classification of firearms & amunition.
12. Finger prints and their admissibility.

Duration

1st  November to 30th November, 2022

Certificate

All the participants will be given an e-certificate after the successful completion of the course.

Course Fee

The course fee is INR 180/-

Last date of Registration

31st October, 2022

Mode of Payment

Participants can make payment through the following method:

Google Pay, PhonePe & Paytm at – 99911-40223

Participants have to pay via the above-mentioned payment method and then register themselves through the registration link here. Payment once done will not be refunded.

Contact Details

For any Queries mail us at ijalrcourse@gmail.com

Whatsapp: +9199911-40223