GNLU Centre for Law & Economics is organising the “GNLU Academy on Law and Economics”
Academy Duration: 1st April – 5th April 2020
Venue: Gujarat National Law University, Gandhinagar, Gujarat
Economics lets one examine the choices made, given the various constraints they have. As the constraints change, behaviour change as well. Be it Legislature, Executive or Judiciary, any decision-making body as well gives considerable attention towards impact analysis through economic tools.
It becomes pertinent to read Law and Economics, wherein economic tools are used to better understand the law and to find its efficiency and working. It permits the greater use of economics to examine the law in addition to recognizing the importance of law to an analysis of the economy.
Keeping the objective in mind, the course will aim at providing an insight to learners regarding the application of the economic approach in legal arena by touching numerous areas of law such as Constitutional law, Competition law, Finance law, Mediation law, Environmental law, Capital Markets, Policy-Making etc.
GNLU Participants: Rs. 2500/-
External Participants: Rs. 4000/-
Step 1: Payment of Registration Fees
Payment of the appropriate fees can be made online through the following link.
Step 2: Fill up the following registration form
After making the payment, please fill-up the given form with the Payment Receipt number.
Deadline: 25th March 2020
For any queries please do not hesitate to shoot us a mail at ptiwari[@]gnlu.ac.in.
You may also contact Mr Prashant Tiwari (+91 7982288273) or Mr Liladhar Patil (+91 9623098803).
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