LatestLaws.com Partner event: CPJ organizing 4th National Law Festival LOI FIESTA 2019 on “Transparency & Accountability in Justice Administration: Challenges & Solutions" [March 15-16] Register by March 5

Chanderprabhu Jain College of Higher Studies and School of Law is organizing the 4th National Law Festival  LOI FIESTA – 2019 on “TRANSPARENCY & ACCOUNTABILITY IN JUSTICE ADMINISTRATION : CHALLENGES & SOLUTIONS” on March 15-16 March, 2019.

EVENTS OF “LOI FIESTA”

1. National Conference
2. National Moot Court Competition
3. National Debate Competition
4. National Judgment Writing Competition
5. National Client Counseling Competition.

LatestLaws.com is proud Media Partner of this event.

Registration

The Registration for each participating team is ₹5000.

Request for registration of team for Competition should reach Principal (SOL), Chanderprabhu Jain College of Higher Studies & School of Law, Plot No. – OCF, Sector A-8, Narela, Delhi- 110040 with registration form (Given here) along with a demand draft favoring of “Chanderprabhu Jain College of Higher Studies” Payable at new Delhi and alternatively payment can be done through NEFT Transfer.

Details and payment receipt has to be mailed along with registration from.

The Bank account details for NEFT transfer are as follows: Beneficiary Name: Chanderprabhu Jain College of Higher Studies A/c No: 0113000107645035 Bank: Punjab National Bank IFSC Code: PUNB0491400 Branch: SME Branch, Anaj Mandi, Narela, Delhi-110040

Paytm No- 9873037101

Important Dates

1. Last Date of Registration: 5^th March, 2019
2. Date of Event: 15-16th March 2019

Contact No

• Dr. KB Asthana   Convener Conference :09289460910
• Ms.Shalini Tyagi   Convener Moot Court: 09313058335
• Ms.Jyoti Narian   Convener National Debate : 07982905792
• Ms.Yesha Sood   Convener Judgment Writing: 0986076003
• Ms. Stuti Narula   Client Counseling: 09873221179

For CPJ Loi Fiesta Brochure 2019, Click here.