CfP: Two-Day International Hybrid Conference Convergence of Artificial Intelligence and Human Rights (25th & 26th October , 2024): Register by October 16

About the Conference

Convergence of Artificial Intelligence (AI) and Human Rights is a complex and critical issue that involves ethical, legal, and social considerations. The intersection of AI and human rights raises concerns about accountability, transparency, and the protection of fundamental rights. The complexity of AI technologies and their potential to impact various aspects of human life require careful consideration of how to ensure that these systems align with human rights principles and values. Thus, the convergence of AI and human rights necessitates a comprehensive approach that prioritizes human dignity, accountability, transparency, and ethical considerations in the development and deployment of AI technologies to safeguard fundamental rights and values. In this context, Justice V. R. Krishna Iyer, Chair on Human Rights at the School of Legal Studies, Cochin University of Science and Technology, Kerala, is hosting a Two-Day International Hybrid Conference on the Convergence of Artificial Intelligence and Human Rights. This conference aims to offer a platform for discussions on the intersection of artificial intelligence and human rights, addressing critical issues related to ethics, and legal implications.

Call for Papers

Research papers are invited from academicians, researchers, practitioners, social workers and students on the broad themes given below.

Themes

The conference will focus on the convergence of AI and Human Rights, exploring the ethical, legal, and social considerations inherent in this multifaceted relationship. We invite contributions that address various dimensions of this convergence, including but not limited to:

• Protection of fundamental human rights in the age of AI
• Implications of AI advancements on human dignity and autonomy
• Ethical and legal challenges posed by the use of AI in different fields
• Responsibilities and accountability for human rights violations by AI actions

Programme Mode: Hybrid Day 1:

• Offline Technical Sessions by Experts at Conference Hall, School of Legal Studies, Cochin University of Science and Technology, Kerala (Paper presenters can attend online)

Day 2:

• Online paper presentations

Registration Fees

• For single authors: Rs.750
• In the case of two authors: Rs. 1000

The fee can be paid to:

Coordinator

Justice V. R. Krishna Iyer Chair on Human Rights, School of Legal Studies Account No. 67177926340

Bank: SBI CUSAT Campus Branch

IFS Code: SBIN0070235

All the participants will get an E-certificate for a successful presentation at the conference.

Guidelines for Submission

• There is no abstract submission.
• The registration shall be made along with the full paper submission.
• The registration and submission of full papers must be submitted electronically via Google form: https://forms.gle/Te661vY232NW3Gvs8 by on or before October 16^th, 2024.
• All the full papers submitted adhering to the submission guidelines will be accepted for presentation.
• The paper must be submitted only in Microsoft Word format
• Co-authorship is allowed only up to two authors.
• All submissions must have an appropriate article title which is different from the theme.
• The maximum word limit of the article must be 3500 - 4500 words, excluding footnotes.
• Font and size: Times New Roman, size 12 (for main text). Times New Roman, size 10 (for footnotes).
• Size and alignment: A4 size, with 2.54 cm margin (normal margin).
• All headings must follow the format of first letter caps (e.g. History of Human Rights in India)
• All text should be justified.
• The paper must be accompanied by a cover page containing details such as the Title of the Paper, Theme of the Paper, Name of the Author, University/ Institution/ Organization, Email Address and Mobile Number.
• Footnoting: OSCOLA 4th Edition.
• All entries must be original and unpublished work of the author(s) and should not have been submitted for publication/published elsewhere in any form.
• All articles must be plagiarism-free; however, similarity up to 15% with proper footnoting and AI content up to 5% is allowed.

* Submissions which do  not adhere to the guidelines will be summarily rejected.

Publication of Papers

The organizers propose to publish the selected best papers of the conference as an edited book with an ISBN Number.

Contact Information

Email: vrkchair@cusat.ac.in

Dr. Aneesh V. Pillai, Coordinator, Justice V. R. Krishna Iyer Chair on Human Rights.
+918606558242

Nandana Rajesh, Research Assistant, Justice V. R. Krishna Iyer Chair on Human Rights.
+8921782588