CfP: Seminar on Competition Law at ICFAI Law School, Hyderabad [Feb 29]: Submit by Feb 15

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30 Jan 2020

Categories: Call for Papers Conferences & Seminars

About the Institute

The ICFAI Law School, IFHE, Hyderabad is a promising destination for the students desirous of making law as their dream “Career”. The ICFAI Law School is a significant segment of the IFHE and recognized by the Bar Council of India.

About the Seminar

The ICFAI Law School is organising a seminar in association with Competition Commission of India (CCI) a One Day National Seminar on Competition Law 2.0: A Way Forward on 29th February 2020.

The fundamental goal of competition law is to protect the process of competition in markets for consumer welfare. The Competition Act (Act) casts a duty on the Competition Commission of India (CCI) to eliminate practices having adverse effect on competition, promote and sustain competition, protect the interests of consumers and ensure freedom of trade carried on by other participants, in markets across sectors in India.

Call for Papers

Abstract: The last date for submission of abstracts is on or before 15th Feb 2020. The abstract should be of 300 400 words and must be accompanied by a cover page consisting of the author’s details.

All the accepted full papers will be published in book form (with ISBN Number). Submit your abstracts/ full papers to: Email: centexcellcorplaw[@]ifheindia.org.

Registration Fees

Academicians/Professionals: Rs.1500/- (with accommodation) and Rs.1000/- (without accommodation)

Students and Research Scholars: Rs.1000/- (with accommodation) and Rs.750/- (without accommodation)

Payment Details

Account Number: 020201007037
Type of Account: Current Account
Name of the Account: IFHE – Seminars & Workshops A/c
Name of the Bank: ICICI Bank
Bank Address: Nerella House, No.4, Nagarjuna Hills, Punjagutta, Hyderabad – 500082, Telangana
RTGS/NEFT IFSC Code: ICIC0000202