Alliance Centre for Intellectual Property Rights (ACIPR) is established with an aim to evolve as a center of excellence in IPR Research and Innovation. It intends to engage academicians, jurists, research scholars and practitioners in research and training for the promotion and protection of IP rights. The Center is an initiative of Alliance School of Law, Alliance University Bengaluru for making active contribution in the development & promotion of all forms of IP rights. It aims to give special emphasis in fostering research & development in the unexplored areas of IP domain.
The new evolution of technologies has created many grey areas under Intellectual Property Laws (IP), such as the utilization of Artificial Intelligence (AI) and IP, which has been seen as one of the emerging discussions storming around the globe. The emergence of Chat-GPT and other AI- enabled tools has further created diverse schools of thought and perspectives, such as complete bans, limited usage, alterations, etc. There are also other traditional areas under IP that still require more clarification as our society develops. To address such less explored arenas, this competition will provide an opportunity for all the IP fraternity to put forward their thoughts towards the world at large. The event will also be a torchbearer in bringing awareness to the readers and providing thought-provoking topics to critically think about them.
For any query Email to acipr@alliance.edu.in or contact the following:
CLICK HERE For The Brochure
CLICK HERE To Visit The ACIPR Website
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