Call for Papers: Lex Mente Law Review [Volume 1]: Submit by Nov 15

About Lex Mente

Lex Mente is an innovative legal research platform dedicated to advancing rigorous legal research and thought leadership in the discipline of law. We serve as a bridge between academic theory and practical legal applications, fostering a community of legal scholars, practitioners, and students.

We are committed to academic integrity, editorial independence, and inclusive representation in legal scholarship. Our mission is to provide a platform for emerging legal minds to contribute meaningfully to the discourse on contemporary legal issues.

Call for Papers

Lex Mente Law Review invites original, unpublished manuscripts for its Volume 1. We welcome submissions from students, researchers, and legal professionals working across diverse areas of law and allied disciplines.

Manuscripts may address any contemporary legal issue. Interdisciplinary topics with legal relevance are also encouraged. Suggested themes include Constitutional Law, Criminal Justice, International Law, Human Rights, and emerging legal paradigms. We also encourage submissions on other contemporary and evolving areas of law.

Themes

• Constitutional Law
• Criminal Law
• International Law
• Human Rights
• Emerging Legal Paradigms
  (Authors may submit on other contemporary legal issues as well)

Eligibility

We invite submissions from students/academicians/legal researchers professionals working across diverse areas of law and allied disciplines. Co-authorship is permitted.

Submission Guidelines

• Submissions must be in Microsoft Word format (.docx/.doc).
• Font Style: Times New Roman
• Font Size: 12
• Line spacing: 1.5
• Alignment: Justify
• Word limits:
  • Research Articles: 2,500–4,000 words (excluding footnotes)
  • Case Commentaries: 1,000–2,500 words
  • Legislative/Policy Notes: 1,000–2,000 words
• Citations must follow Bluebook 21st Edition (footnotes only; endnotes are not permitted).
• The manuscript should be accompanied with a cover letter containing:
  • Author’s name
  • Designation
  • Institute
  • Contact number
  • Email ID
• Plagiarism exceeding 15% will lead to the rejection of the manuscript.
• Manuscripts must be emailed to submissions@lexmente.in with the subject line: “Submission — [Title] — [Category, e.g., Research Paper or Legislative Policy]”.

Important dates

• 15 November 2025, 11:59 P.M.: Last date of submission
• 15 December 2025: Publication Date

Contact

Email Id – support@lexmente.in
Call us at – +91 9235310124, +91 7052225406

Click here to submit the paper.

Click here to visit our website.

Click here to download the brochure.