Call for Papers: IILM Law Journal [Vol. IV, Issue 1; ISSN No.: 2583-8806]: Submit by April 24

27 Feb 2026

Categories: Call for Papers

About the Institute

Since 1993, IILM has built a strong legacy of excellence in responsible management education. In 2018, it expanded into law, offering five-year undergraduate programmes in BBA LLB (Hons) and BA LLB (Hons), as well as a one-year LLM, three-year LLB postgraduate programme and Ph.D. Programme. IILM Law School stands out for its broad range of courses at both levels, providing a pathway not only to the legal profession but also to leadership roles across society.

The goal of our programmes is to develop students into skilled professionals with a deep understanding of the law. Through practical training, students are equipped to adapt and thrive in a constantly evolving legal environment. At IILM, we create a supportive, intellectually stimulating space that nurtures well-rounded legal professionals.

Students gain real-world skills through discussions, simulations, and practical exercises, preparing them to advocate for justice, equality, and the rule of law. With a blend of core courses and a wide selection of electives, students can tailor their studies to match their individual interests and career aspirations.

About the Journal

IILM Law Journal (ISSN No.- 2583-8806) helmed by School of Law, IILM University, Greater Noida is a bi-annual peer reviewed journal. It aims to encourage writings that are interdisciplinary in nature expounding to contemporary issues across disciplines like law, Sociology, Political Science, Technology, Public policy and Economics etc.

For the overall promotion of legal research and development in the country, we invite all academicians, scholars, professionals and policy makers to submit their articles, notes, comments, reports and book reviews on contemporary legal issues along with the socio-economic possible solutions for publication in the forthcoming issue of this journal.

Theme

There are no specific themes for writing a paper for IILM Law Journal. The submission must be an original work of the writer(s). Critical analysis of any contemporary legal issues along with the socio-economic possible solution will be given the preference

Submission Guidelines for IILM Law Journal

All Manuscripts must contain Maximum 300 words abstract along with the final paper.
There can be a maximum of two co-authors in one submission. All manuscripts must be submitted in English language only.
The research paper must be original and unpublished work of the author(s). Plagiarism above 10% shall attract immediate disqualification.
The manuscript must be typewritten. The font should be Times New Roman, font size 12, line spacing 1.5, justified alignment (except the title and abstract caption which should be centrally aligned). All pages shall be numbered.
All entries should be submitted electronically in .doc or .docx format.
All manuscripts must be accompanied by:
- A cover letter with the name(s) of author(s), designation, institution/affiliation, the title of the manuscript and contact information (correspondence address, Email Id, phone number etc.).
- A declaration that the manuscript submitted is a piece of original and bonafide research work and has not been published or submitted for publication elsewhere.
No biographical information or references, including the name(s) of the author(s), affiliation(s) and acknowledgements should be included in the text of the manuscript, the name or document properties.
Authors are required to inform the Editorial Board if they have submitted their manuscript to another law journal and if they have received an acceptance for publication.

How to Submit?

Please submit manuscript through email at iilmulj@iilm.edu.

Accommodation: Accommodation available at Some extra Nominal Charges. Details of the accommodation are available in the Part B of Google Registration Form.