HPNLU LAW JOURNAL (HLJ) (ISSN: 2582-8533). In this regard, submissions under different categories are invited from interested faculty members, research scholars, judges, professionals, and students. The volume is not restricted to any particular theme and submission of manuscripts with an interdisciplinary perspective on contemporary socio-legal issues, theories, and developments, awaiting scholarly treatment are encouraged.
There is no specific or particular theme(s) or topic(s) for the Volume. All submissions, whether relating to the legal developments directly or otherwise, are welcome.
All contributions have to be submitted in electronic form. The paper should be processed in MS Office and the following guidelines must be followed:
The last date for submission of manuscripts is January 31, 2025.
Entries can be submitted via mail lawjournal.editor@hpnlu.ac.in .
The decision on the acceptance of the paper for publication will be that of the Editorial Board, which shall be final. The communication shall be made electronically. The Editorial Board reserves the right of publication and a manuscript may be rejected from publication in the final stage(s).
Previous Volumes of the Journal can be accessed from the links below –HLJ Vol-I, HLJ Vol-II & HLJ Vol-III.
Click here to visit the webpage.
Click here to access the submission guidelines.
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