About VIPS
Vivekananda Institute of Professional Studies-TC (VIPS) is committed to realizing the words of Swami Vivekananda: “Man Making, Character Building and Nation Building”. Dr. S. C. Vats, Chairman, VIPS has set the motto of VIPS as “In pursuit of perfection”. Thus, VIPS is consistently striving for perfection.
Mr. Suneet Vats, Vice Chairman, VIPS-TC, is dedicated to shaping future leaders through innovation, integrity, and academic excellence, fostering an environment of growth and empowerment. Prof. Dr. T.V. Subba Rao, Chairperson VSLLS, VIPS, says Education is not information, but formation of a complete Human Being.
Vivekananda Institute of Professional Studies is affiliated to Guru Gobind Singh Indraprastha University, recognized by Bar Council of India and UGC under Section 2(f), with NAAC ‘A++’ accreditation. Over the years, VIPS has shown a remarkable growth in terms of number of courses offered as well as students in- take every year, apart from creating a niche for itself with its all-round performance in the university examinations. It has been an endeavor at VIPS to constantly provide a better learning atmosphere for students and become a center for excellence. Currently, VIPS is running a number of programs.
About the Law Review
VIPS Student Law Review is a student run Peer and Blind Reviewed Journal. It has been established with the objective of becoming a formidable instrument in taking the standard of legal research in country up by several notches. It is an annual, student edited journal focusing on inter-disciplinary and multi- disciplinary approaches towards legal writing.
The Journal aims to publish long articles/ short articles, case comments, book reviews/ legislation review on all aspects of law and related issues. The Journal aims at giving the opportunity to legal academia, research scholars, students, advocates and activists working towards the enhancement of legal scholarship. Hence, the Journal will serve as the platform for innovative thought sharing and will aim at contributing in dynamic growth of legal knowledge.
Submission Categories
The Editorial Committee of VIPS Student Law Review is inviting quality research papers on law and legal policies including its allied branches from the legal fraternity:
- Research Scholars
- Students
- Professionals
The Review seeks to provide a platform for engaging in multi-disciplinary discussions on themes of law, society and justice. Research Articles should have proper research questions and should also reflect the findings. The submission can be sent under the following categories:
- Articles: Between 3000 to 6000 words, inclusive of footnotes.
- Book Review: Between 2000 to 3000 words, inclusive of footnotes.
- Case Comment/Legislative Comment: Between 2000 – 3000 words, inclusive of footnotes.
Important dates
- Opening Date of Submission:- 1st February 2025
- Closing Date of Submission:- 15th May 2025
How to Submit?
Read the submissions guidelines attached at the end of the end of this post.
E-mail: vslls.vslr@vips.edu.
