Theme
Call for Papers for the JGRA Journal, Volume 15, Issue (I), June 2026 – Special Edition on the theme: “Artificial Intelligence: Legal, Ethical, and Societal Dimensions”.
About the Journal
This Special Edition aims to encourage scholarly discourse on the evolving impact of Artificial Intelligence on law, governance, ethics, human rights, policy, and society at large. The journal welcomes original and unpublished research papers, articles, case comments, and book reviews from contributors across interdisciplinary domains.
Types of Submission
JGRA is accepting submissions from the academicians, legal professionals, research scholars and students in the following categories:
- Long Articles (4000-7000, inclusive of footnotes)
Contributors in this category are intended to extensively engage with a particular legal issue of contemporary relevance while recognizing the lacunae and providing possible suggestions.
- Essays/Short Articles (3000-5000, inclusive of footnotes)
This category targets at the precise analysis of a legal problem which poses serious reconsideration in present social scenario.
Eligibility
Students, Academicians, Researchers, Practitioners, and Professionals.
Submission Guidelines
- Long and short articles must be accompanied by an abstract of not more than 200 words.
- There can be a maximum of two authors in one submission.
- All manuscripts must be submitted in English language only.
- The research paper must be original and unpublished work of the author(s). Authors must submit a Plagiarism report along with their Research paper. The Report should be generated from urkund or Turnitin.
- The manuscript must be drafted in Times New Roman, font size 12, line spacing 1.5, justified alignment (except the title and ‘abstract’ caption which should be centrally aligned).
- Citation format: Journal will strictly follow the ILI Style of Footnoting. The footnotes must be type written in the font Times New Roman, font size 10, line spacing 1.0 and justified alignment.
- All entries should be submitted in .doc or .docx format.
- Any plagiarism shall attract immediate disqualification.
Submission Deadline
31st May 2026
How to Submit?
- All the submissions must be sent in .doc format through electronic mode only by sending an email to editorjgra@geetalawcollege.in with the subject of mail as “Submission for Volume 15 (I) June 2026 of JGRA”.
- All the contributors are also required to submit a cover letter containing the following information:
- Title of the paper
- Name of the author (s)
- Designation of author (s)
- Affiliation of the author (s)
- Contact number
- The authors are also required to submit a declaration of originality and previously unpublished work. The declaration can be found attached as Annexure I.
Contact
In case of any queries regarding JGRA, email us at Email address: editorjgra@geetalawcollege.in
