Call for Book Chapter and Call for paper: Edited Book titled A Landmark on The Indian Constitution: Submit by 20th August, 2023

Edited Book titled A Landmark on The Indian Constitution.png

15 Jun 2023

Categories: Call for Papers

About Book

A LANDMARK ON THE INDIAN CONSTITUTION is an edited book that delves into the history, ideology, interpretation, and implementation of India’s Constitution. The book will consist of several essays written by eminent scholars who describe the various components of India’s Constitution, from its makers to its implications for citizens. In this book, readers can learn about the Indian Constitution’s unique form of federal government, equal rights, fundamental duties, human rights, administrative machinery, economic development, and more. Additionally, readers will be able to consider the Constitution’s historical legacy, as well as its implications for the future. With thorough coverage of India’s Constitution, Indian Constitution: An Overview is an essential resource for anyone seeking to gain a more in-depth understanding of its contents and implications.

The Senior Faculty from the Institute of Legal Education shall serve as the Editors of the Book.

Eligibility

The submissions are welcome from Academicians, Professionals as well as anyone having a deep interest in the subject.

Theme

Theme- The Constitution of India and the Contemporary issues.

Sub-Theme

Accountability of Political Parties for their Manifesto and their role to make an effective democratic system
Affirmative Action: Changing Conceptions of Equality
Caste Based Occupation & Constitution
Challenges To Implementing Constitution & Duties Education
Changing dimensions of Constitutionalism
Collegium System for Judicial Appointment in High Court and Supreme Court
Constitution & Group Rights
Constitution Education & Mass Media
Constitutional Supremacy vs Parliamentary Sovereignty
Corruption: A threat to Constitutionalism
Cyber Space & Constitution
Data Protection Bill and Right to Privacy.
Environment & Constitution
Forced Labour, Caste & Economic Resources
Fundamental Rights and Directive Principles of State Policies: Relations and Comparisons
GST: A Challenge to Fiscal Federalism.
International Relationship & Constitution
Judicial Activism: Need of hour or Encroachment on Legislative power
Judicial precedents: Casual Approach and Confusions in Considering them.
Liberty and Special Legislations
Media Ethics and Viewpoint Pluralism
Media Transparency: An essential condition for a successful constitutional system.
Money Bill: Special Reference to Speaker's power
Multiculturalism and Constitution of India.
One Nation One Election.
Parliamentary Competency to amend the Constitution and Principle of Basic Structure
Populism and South Asian Constitutionalism
Reservation, Nuisance Politics and overriding effects on Election.
Right to approach the court.
Right to life and its new dimensions
Rights to an Accused person under judicial and police custody
Rights to Protest: Scope and Challenges
Role of Governor: Contemporary Issues and Challenges
Role of the Election Commission in the democratic system: Contemporary Issues and Challenges
Secularism: Issues and Challenges
Social Justice For Unorganised Sector Workers
Status of Fundamental Rights of the people in the time of Covid-19.
Unconstitutional practices: Political and Social threats to Constitutionalism.
Uniform Civil Code: Need or Myth
Women Rights & Labour Rights
Women Trafficking & Victims Rehabilitation

(Note: The above sub-themes are only illustrative. The editor would welcome papers on other topics related to the central theme given above)

Submission Guidelines

All manuscripts should be prepared in English only.
Format Guidelines - Font - Times New Roman, font 12pt. size for running text and 14pt. for Headings, the paper should be A4 (Portrait) and in MS Word.
The manuscript should have all the margins (i.e. L/R/T/B) 1 inch (2.5 cm), 1.5 spaces, and left justified only.
Manuscripts including tables, figures, and references should be around 5000 – 10,000 words along with an abstract, not more than 250 words.
Paper or article should be an original and unpublished contribution.
All rights to the selection of article/research paper are reserved by the Editors Committee.
There should be footnotes using the Bluebook format of citation and no end notes.
The article/ research paper once submitted to this edited book should not be resubmitted simultaneously to other journals or elsewhere for consideration.
The author(s) name, designation, and official/residential address along with e-mail ID should appear below the main title of the paper followed by the abstract and then text respectively.
No paper will be accepted which is without UNDERTAKING of the author and typed without Times New Roman font.

Editorial Guidelines

The submissions received would be reviewed by the panel of Expert. Editors to determine whether the subject matter is within the scope of the topic and assess the quality of the manuscript.

Perks of Call for Book Chapters

No Publication Fee for the Online Book Publication;
Hardcopy of Book Publication will charge for the printing cost.
Edited Book Publication Identity No - ISBN (Pre Allotted) - 978-81-954687-6-8. Authors can Verify here - https://isbnnew.inflibnet.ac.in/Recently_Published_Books.aspx
Book Chapters will be indexed at Google Scholar/Scopus Index Database as per their guidelines.
Certificate of Publication.

Submission Procedure

The manuscript should be sent in Soft copy (E-mail) in the Format of .docx or .doc to the editorial committee within the due date of submission at the following email id: info@iledu.in
The submissions must be accompanied by a covering letter bearing the following information: • Full Name of the Author(s) • Designation • Institutional Affiliations (if any) • Contact Details of the Author(s)
Please note that no publication charge is needed but the Contributors will have to buy their own copy if they want.
Last Date for the Submission is – 20^th August, 2023.
Selection/Rejection/Publication Notification will be updated by 05^th September, 2023.