About RMLNLU
Dr. Ram Manohar Lohiya National Law University (RMLNLU) is a public law school and a National Law University located in Lucknow, Uttar Pradesh, India. It was established as Dr. Ram Manohar Lohiya National Law Institute in 2005, and since then, has been providing undergraduate and post-graduate legal education.
About Vidhi Center for Legal Policy
The Vidhi Centre for Legal Policy is an independent think-tank in India, established in 2013, that focuses on legal research and policy reform aimed at improving laws and governance. It works closely with the government and public institutions, offering research-based advice and support to help shape and implement policies effectively.
Vidhi, known for its independent and non-partisan approach, addresses a wide range of legal and policy areas, including corporate law, technology, health, and fundamental rights. Its work includes contributing to key legislation, advising on public policy, and advocating for the repeal of outdated or discriminatory laws. With regional offices in states like Karnataka, Maharashtra, and Tamil Nadu, Vidhi maintains a strong presence across India.
About The Kautilya Society, RMLNLU
Kautilya Society, a dynamic subdivision of the "Vidhi" framework, serves as a progressive policy and law society within the college, drawing inspiration from the ancient Indian economist and philosopher. The society's primary goal is to foster a comprehensive understanding of contemporary policy issues, engaging students in critical analysis and innovative problem-solving. Its comprehensive approach involves various platforms, including insightful blogs, engaging podcasts that facilitate a deeper understanding of complex legal concepts, and independent projects that promote academic inquiry and creativity.
Moreover, the society collaborates with reputable law firms and policy think tanks to conduct in-depth research projects, allowing students to contribute to real-world policy development and analysis. The Society's initiatives, such as "Book Adda" and “Policy Adda”, serve as a rich repository of legal and policy literature, promoting continuous learning and intellectual growth. By nurturing socially responsible legal and policy scholars through research, collaboration, and interdisciplinary engagement, Kautilya Society is dedicated to nurturing future leaders committed to upholding justice, equity, and effective governance.
Submission Guidelines
Authors are expected to adhere to the following submission guidelines:
- Articles should contain content that is both original and unpublished. Plagiarised content is highly discouraged.
- Articles should be submitted in Microsoft Word format. The document submitted should be named in the format “author’s name_submission”.
- At the time of submitting a piece, authors are requested to provide 4-5 keywords well suited to the theme and content of their submitted piece.
- We encourage the use of hyperlinks as opposed to footnotes. However, if your article contains sources that cannot be linked, please use Oxford Standard for the Citation of Legal Authorities (OSCOLA) (4th edition) style in the footnotes.
- Except under extreme circumstances, we do not publish articles beyond 1500-1600 words. Lengthier articles can be published in the form of Blog series with the permission of the editors.
- We evaluate articles on three chief criteria: relevancy of the article, content of the article and language employed in the article. We tend to publish perspectives that are not adequately covered on other fora.
- Formatting: Please use British English. To add emphasis, please italicise the text.
Non-compliance with the above guidelines may either result in a longer review period or the author’s submission being sent back to them for required compliance changes.
Themes for October-November 2025
- Gaps, Exclusions, and the Future of Workplace Justice under POSH
- Immigration, Sovereignty, and Talent Flow: Domestic Reform and International Challenges
- Future of Sports Governance in India: Balancing Reform, Autonomy, and Accountability
- Reimagining India’s Fiscal Future: The Twin Overhauls of Direct and Indirect Taxation
Note: These themes are only suggestive and not exhaustive.
Submission Deadline
Submissions to the blog are accepted on a rolling basis. To guide contributors, a new theme will be announced each month on the Kautilya Society’s Instagram and LinkedIn pages, which authors are encouraged to consider when preparing their entries. These themes, however, are suggestive and non-exhaustive. Please note that entries sent via any platform other than email will not be considered.
How to Submit?
If you are interested in submitting a piece, kindly email us at ‘kautilya.rmlnlu@gmail.com’ with the subject line: ‘Blog Submission’.
Contact Information
In case of any queries, please write to us at ‘kautilya.rmlnlu@gmail.com’. You may also contact:
Aditi Singh: +91 7905997362
Ashish Chauhan +91 7800319511
