July 14, 2018:
Public Interest Litigation- A Boon or a Bane By Abhipsha Mohanty (Download PDF)
The Author, Abhipsha Mohanty is a 3rd Year student of BA.LLB (H), Damodaram Sanjivayya National Law University, Visakhapatnam. She is currently interning with LatestLaws.com.
Public Interest Litigation- A Boon or a Bane by Abhipsha Mohanty by Latest Laws Team on Scribd
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!