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Conflict Resolution through Mediation By: Firdosh Kassam Karachiwala


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28 Jan 2020
Categories: Articles

The Author, Firdosh Kassam Karachiwala is an advocate practicing in Mumbai for 45 years and specialising in Arbitration, Mediation, Conveyancing and Civil Litigation. He is a Master Trainer in A.D.R. having acquired Masters Training in Australia and United Kingdom. He is Managing Trustee of Centre for A.D.R.

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