Have a Hearing? Do it at Indian Dispute Resolution Centre's Arbitration Hearing Rooms in New Delhi, Book your next Arbitration Hearing now!

Indian Dispute Resolution Centre (IDRC) is a state-of-the-art Institutional Dispute Resolution Centre providing dispute resolution services and physical, hybrid and online hearing facilities in the heart of the National Capital on Barakhamba Road, Connaught Place, New Delhi.

IDRC offers online, offline, and hybrid hearing facilities, as well as ancillary administrative services, to Arbitral Tribunals operating Ad hoc arbitration or under the auspices of national or international arbitration institutions.

IDRC is duly empanelled with the Ministry of Law & Justice, Government of India, for providing Alternative Dispute Resolution services through Arbitration, Mediation and Conciliation to Central and State Government Ministries, Departments, Organisations, Public Sector Undertakings (PSUs) and others.

We offer well-furnished hearing rooms which can be configured to provide comfortable and state-of-the-art hearing rooms for any arbitration or mediation hearings.

The IDRC's facilities are inclusive of the following:

1. Three Hearing Rooms with a capacity of up to 22 people.

2. Arbitrator Lounge

3. Breakout Rooms access for private discussions.

4. Secretarial and Transcription Services

5. Power Backup

6. Ample Parking Space

7. VC Facility/ Hybrid Hearing Facility

8. Fast and Reliable Wifi Internet

9. Waiting Area

Whether be it multi-party arbitration or mediation, all are serviced efficiently and professionally.

The hearing rooms are located at IDRC Delhi Headquarter:
702-704,
Indraprakash Building,
Barakhamba Road, Connaught Place,
New Delhi, 110001

For more Details regarding our Hearing Rooms and Facilities, Click Here 
or
Contact us on: +91-9968141414 or +919563141414 or Email: info@theidrc.com