About the Organisation

M. S. Ramaiah University of Applied Sciences (MSRUAS) is a premier private university in Bangalore, Karnataka, recognized for its commitment to excellence in education, research, and innovation. It was established in December 2013 under the Karnataka University Act.

About the School of Law

The School of Law at RUAS is committed to provide a transformative legal education that balances theoretical understanding with practical application. The curriculum is meticulously designed to align with current legal trends, societal needs, and industry expectations, ensuring that students are well-prepared for diverse career opportunities in law and governance.

About the Opportunity

RUAS, SOL Moot Court Competition 2.0 is the Second Edition of the RUAS SOL Moot Court Competition, focusing on the connect between Information Technology Law and Constitutional Law, along with digital protection and providing a dynamic platform for aspiring legal minds to engage in rigorous debate and advocacy on pressing constitutional issues.

Designed to foster critical thinking, research, and persuasive argumentation, this inaugural competition challenges participants to navigate complex constitutional scenarios while upholding the highest standards of legal discourse.

With an esteemed panel of judges and a competitive yet enriching atmosphere, this moot serves as an excellent opportunity for law students to sharpen their litigation skills and gain invaluable practical experience in constitutional law.

Theme

Constitutional Law and Information Technology Law

Eligibility

Participation is restricted to bonafide undergraduate students of 5 year integrated programmes/ 3 year regular Law programmes of any University/ College / Institution recognized by the Bar Council of India.

Venue

School of Law, M. S. Ramaiah University of Applied Sciences, M S Ramaiah Nagar, Mathikere, Bengaluru 560054

Registration Fees

The registration fee is Rs.4,000/- without accommodation and Rs.8,000/- with accommodation.

Prizes

  • Winners – ₹35,000
  • Runner-Ups – ₹30,000
  • Speaker (Petitioner/Appellant) – ₹5000
  • Speaker (Defendant/Respondent) – ₹5000
  • Researcher – ₹5000
  • Memorial – ₹5000

And certificates for all participants

Registration Process

Registration can be completed by completing the payment through the link provided below and registering using the Google Forms provided at the end of the post.

Contact

Mr. Mohit G
Convenor, Moot Court Society, SOL ……. +91 9901820728

Ms. Sanjana R Rao
Co Convenor, Moot Court Society, SOL …..+91 9606283363

Click here to Register.

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