LatestLaws.com is a proud Media Partner of the 2nd National Moot Court Competition of Chandigarh Law College
Event Overview: The Chandigarh Law College (CLC), in association with Chandigarh Group of Colleges, Jhanjeri , Mohali proudly announces the Second National Moot Court Competition, set to take place from 8th-9th November 2024]. Building on the success of the first edition, this competition promises to offer a dynamic platform for law students to showcase their research, oratory, and argumentative skills in front of a distinguished panel of judges.
Theme of the Moot Problem: This year’s moot problem addresses contemporary legal issues that are of national significance, designed to test the participants’ knowledge in constitutional law, criminal law, and procedural law. The hypothetical case, carefully curated by legal experts, provides students with a challenging scenario where they must balance legal precedent, legislative interpretation, and the intricacies of judicial reasoning.
Competition Structure: The moot competition will follow a comprehensive three-tier structure:
• Preliminary Rounds: All participating teams will argue in two rounds each, once as petitioners and once as respondents.
• Quarterfinals and Semifinals: Top-scoring teams from the preliminaries will move on to argue more nuanced aspects of the case.
• Final Round: The two best teams will compete for the prestigious title in the final round, judged by an eminent panel comprising sitting judges and senior advocates.
DATE
The Competition shal be held on 8 -9 NOVEMBER 2024.
Eligibility
Al students currently enrolled ni three year or five-year
law courses are eligible to participate ni the competition.
Venue
Moot Court Hal, Block -,4 Chandigarh Law College,
Chandigarh Group of Coleges, Jhanjeri, HN 12, Mohali -Punjab 140307
Awards and Recognition: Prizes include:
• Best Team: ₹31,000
• Runner-Up Team: ₹21,000
• Best Memorial: ₹7,000
• Best Mooter: ₹7,000
• Best Researcher ₹7,000
Registration and Participation: Teams interested in participating can register through the Google Form & Scanning the QR or contact the event organizers for further details. The competition is open to all law students enrolled in undergraduate programs across India, and the registration fee is
: Rs 3500/- per team Accommodation - 2500 Per Team for 2days
If Additional stay NIR 1000 Per day Per Team
Acount No:. SBI AC/ 42591429590
FISC Code: SBIN0017008
Closing Remarks: Chandigarh Law College’s National Moot Court Competition is not just an academic exercise but a stepping stone for aspiring advocates to hone their litigation skills and gain exposure to real-world legal challenges. With an emphasis on fostering legal talent and promoting professional excellence, CLC continues to uphold its commitment to legal education and practical training.
Mail Id -mcs.clc@cgc.ac.in
Student Body
Mr .Surya Kumar -916284324758
Mr .Devanshu Saxena- 919891146909
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